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Jharkhand High Court

Dr.Chandradeo Prasad Sinha & O vs State Of Jharkhand & Ors on 18 September, 2014

Author: Aparesh Kumar Singh

Bench: Aparesh Kumar Singh

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P. (S) No. 2032 of 2012
                                             ---
          Dr. Chandradeo Prasad Sinha & others         --- --- ---- Petitioners
                                          Versus
          The State of Jharkhand through the
          Secretary, Panchayati Raj, NREP(Spl
          Division) Department, Jharkhand & others     ---     --- Respondents
                                             ---
          CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh

          For the Petitioner: Mr. Kaushal Kumar, Advocate
          For the State:      JC to GP-IV
                                           ---
05/ 18.09.2014

Learned counsel for the petitioners, upon instruction of his clients, seeks permission to withdraw this writ application.

Accordingly, the writ petition is dismissed as withdrawn.

(Aparesh Kumar Singh, J) Ranjeet/