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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(b) in Rajasthan Co-operative Societies Rules, 2003

(b)Zila Parishads or Panchayat Samities or Panchayats constituted under the Rajasthan Panchayti Raj Act,1994. (Act No. 13 of 1994)