Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 49(2)] [Section 49] [Entire Act] Union of India - Subsection Section 49(2)(b) in The Life Insurance Corporation Act, 1956 (b)[ the method of recruitment of employees and agents of the Corporation and the terms and conditions of the agents;]