Supreme Court - Daily Orders
Mcdonald'S India Private Ltd. vs Vikram Bakshi . on 4 July, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.66 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
11948-11949/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in FAO No. 9/2015 02/03/2016 in CM No. 7861/2016 02/03/2016 in FAO
No. 9/2015 passed by the High Court Of Delhi At New Delhi)
MCDONALD'S INDIA PRIVATE LTD. Petitioner(s)
VERSUS
VIKRAM BAKSHI AND ORS. Respondent(s)
(with appln. (s) for vacation of ex-parte stay and office report)
Date : 04/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sudipto Sarkar, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Rahul Prassana Dave, Adv.
Mr. Rahul Narayanan, Adv.
Mr. Sumit Chopra, Adv.
M/s. Dua Associates,Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Tejas Karia, Adv.
Mr. Karan Mehra, Adv.
Mr. Manendra Mishra, Adv.
Mr. Aonkan Ghosh, Adv.
Mr. S. S. Shroff,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Reply be filed by Thursday, the 7th July, 2016. List the matter on Tuesday, the 12th July, 2016. Rejoinder affidavit, if any, be filed in the meantime.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.07.05 17:31:13 IST Reason: (DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER