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[Cites 0, Cited by 0] [Section 463(1)] [Section 463] [Entire Act]

State of Tamilnadu - Subsection

Section 463(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to his agent, clerk or servant or some adult member of his family;or