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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Assam - Subsection

Section 56(1)(e) in Assam Panchayat Act, 1994

(e)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Anchalik Panchayat;