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[Cites 0, Cited by 0] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Reservation of vacancies for Scheduled Castes and Scheduled Tribes shall be 16% and 12% respectively or in accordance with the orders of the Government for such reservation in force at the time of recruitment i.e. by direct recruitment and by promotion.