Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1)(i) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(i)who on the date of his appointment as such, was in the service of a local body or any other body wholly or substantially owned or controlled by the Government; or