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State of Gujarat - Section

Section 2 in Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973

2. Amendment of section 1 of Guj. 12 of 1972.- In the Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972 (hereinafter referred to as "the principal Act"), in section 1, in sub-section (4), for the words "one year" the words "two years" shall be substituted.