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State of Odisha - Section

Section 3 in The Orissa Employment Officers' Service Rules, 1970

3. Cadre.

- The Orissa Employment Officers' Service shall be gazetted and shall consist of the following officers of the Senior Branch and Junior Branch, namely :Senior Branch-
(1)Assistant Directors.
(2)Employment Officers.Junior Branch-
(1)District Employment Officers.
(2)Assistant Employment Officers.Provided that the service may consist of such number of superior administrative posts with such higher scales of pay and status as Government may from time to time determine.Part-III Recruitment