Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1)(c) in Haryana District Mineral Foundation Trust Rules, 2016

(c)The District Mineral Foundation shall prepare and maintain an updated list of such directly and indirectly affected areas by mining related operations.