Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 14 December, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 14-12-2022 List alongwith Cr.A.No. 6693/2022.
(ANAND PATHAK) JUDGE JPS/-
JAI PRAKASH Digitally signed by JAI PRAKASH SOLANKI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=287738d30aabaeda9b10cecdf179cec865c7633f4cfb9e38ce14fc SOLANKI bb05b9522a, pseudonym=560BC50AD082B9BE54EE290EC8CB2193780D8357, serialNumber=8D6BC1C9FCE36623D0BD6B8072A2D8C01433EBD48AE4 F609F108CA8F8DE6B522, cn=JAI PRAKASH SOLANKI Date: 2022.12.15 11:59:06 +05'30'