Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2)(c) in Medical Attendance Rules (c)an officer of the Royal Indian Navy other than an Officer of the Royal Naval Reserve, the Royal Indian Naval Volunteer Reserve or a Commissioned Warrant Officer.