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State of Haryana - Section
Section 7 in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002
7. Issue of clothing, bedding and other articles. [Section 68(2)(iii)(iv)].
- Each juvenile shall be provided with clothing and bedding, including customary under-garments, towel, jersey for winter, school uniform for juveniles attending outside schools, as per the scale laid down as under :-| Sr.No. | Name of the Articles | Number | Period |
| 1. | Pajama | 2 | One year |
| 2. | Kurta | 2 | One year |
| 3. | Pant (in terricot) or 3 in cotton | 2 | One year |
| 4. | Shirts | 2 | One year |
| 5. | Turban (for Sikhs only) | 1 | One year |
| 6. | Banyans | 3 | One year |
| 7. | Underwear | 3 | One year |
| 8. | Handkerchiefs | 3 | One year |
| 9. | Towels | 2 | One year |
| 10. | Comb | 1 | One year |
| 11. | Bed Sheets | 2 | One year |
| 12. | Pillow | 1 | One year |
| 13. | Bed Cover | 1 | One year |
| 14. | Jeresy Woollen | 1 | Two year |
| 15. | Khes | 1 | Two years |
| 16. | Pillow cases | 2 | Two years |
| 17. | Woollen coat | 1 | Two years |
| 18. | Durri | 1 | Five years |
| 19. | Quilt | 1 | Five years |
| 20. | Mattress | 1 | Five years |
| 21. | Blanket | 1 | Five years |
| 22. | Quilt covers | 2 | Five years |
| 23. | Chappal | 1 pair | One year |
| 24. | Shoes | 1 pair | One year |
| 25. | Shoes | Canvas | 1 pair |
| 26. | Socks (Woollen) | 1 pair | One year |
| 27. | Socks (Nylon) | 2 pairs | One year |
| 28. | Boot Polish | 3 tins | One year |