Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 7 in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

7. Issue of clothing, bedding and other articles. [Section 68(2)(iii)(iv)].

- Each juvenile shall be provided with clothing and bedding, including customary under-garments, towel, jersey for winter, school uniform for juveniles attending outside schools, as per the scale laid down as under :-
Sr.No. Name of the Articles Number Period
1. Pajama 2 One year
2. Kurta 2 One year
3. Pant (in terricot) or 3 in cotton 2 One year
4. Shirts 2 One year
5. Turban (for Sikhs only) 1 One year
6. Banyans 3 One year
7. Underwear 3 One year
8. Handkerchiefs 3 One year
9. Towels 2 One year
10. Comb 1 One year
11. Bed Sheets 2 One year
12. Pillow 1 One year
13. Bed Cover 1 One year
14. Jeresy Woollen 1 Two year
15. Khes 1 Two years
16. Pillow cases 2 Two years
17. Woollen coat 1 Two years
18. Durri 1 Five years
19. Quilt 1 Five years
20. Mattress 1 Five years
21. Blanket 1 Five years
22. Quilt covers 2 Five years
23. Chappal 1 pair One year
24. Shoes 1 pair One year
25. Shoes Canvas 1 pair
26. Socks (Woollen) 1 pair One year
27. Socks (Nylon) 2 pairs One year
28. Boot Polish 3 tins One year