Section 9(2)(c) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

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State of Andhra Pradesh - Subsection

Section 9(2)(c) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005

(c)ensure within a period of five years, beginning from the initial financial year on the 1st day of April 2005, and ending on the 31s1 day of March 2010, that the outstanding total liabilities do not exceed 35 per cent of the estimated GSDP for that year;

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State of Andhra Pradesh - Subsection

Section 9(2)(c) in Andhra Pradesh Fiscal Responsibility and Budget Management Act, 2005