Jharkhand High Court
Panna Lal Mahto vs U.O.I. Through Directorate Of ... on 16 November, 2022
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No. 9384 of 2022
Panna Lal Mahto
@ Ganjhu ..... ... Petitioner
Versus
U.O.I. through Directorate of Enforcement .... ... Opposite Party
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioner : Mr. Niranjan Kumar, Advocate For the ED : Mr. Sourav Kumar, Advocate.
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05/ 16.11.2022 Learned counsel appearing for the petitioner seeks two weeks time to remove the defects, as pointed out by the office.
Time, as prayed for, is allowed. Post thereafter.
(Sanjay Kumar Dwivedi, J.) Amitesh/-