Section 41 in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015
41. Penalty and adjudication.
- The imposition of penalty, if any, on the central recordkeeping agency or any person concerned shall be in accordance with the provisions of the Act and the Pension Fund Regulatory and Development Authority(Procedure for Inquiry by Adjudicating Officer) Regulations, 2015.
