Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 435] [Entire Act] State of Odisha - Subsection Section 435(vii) in Orissa Municipal Rules, 1953 (vii)'Leaves' means any variety of leave adopted by the Council; or rules or regulations under the Orissa Municipalities Act, 1950, whichever may be applicable to the subscriber.
