Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(7)] [Section 99] [Entire Act] Andaman and Nicobar Islands - Subsection Section 99(7)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (a)the total amount involved is less than two hundred rupees during the period of a year; or