Allahabad High Court
State Of U.P.Through Its Prin. Secy. ... vs Rakesh Kumar Maurya And Another on 28 July, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- SPECIAL APPEAL DEFECTIVE No. - 496 of 2010 Petitioner :- State Of U.P.Through Its Prin. Secy. P.W.D. 73 (S/S)2008 Respondent :- Rakesh Kumar Maurya And Another Petitioner Counsel :- C.S.C. Respondent Counsel :- S.P.Singh Somvanshi Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J. List and connect with Special Appeal No. 126 of 2002. In the meantime, objection to the application for condonation of delay may be filed.
Order Date :- 28.7.2010 Sachin