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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(c) in The Industrial Finance Corporation Act, 1948

(c)guaranteeing [* * *] [ Certain words omitted by Act 50 of 1986, Section 14 (w.e.f. 2.2.1987).] loans raised from, or credit arrangements made with, any banks or financial institution in any country outside India by industrial concerns in foreign currency: