Section 11(7) in Public Debt (Compensation Bonds) Rules, 1954
(7)[] [ Renumbered by G.S.R. 110, dated 13.1.1966] On the expiry of six months from the issue of the [notice under sub-rule (5)] [Substituted by G.S.R. 110, dated 13.1.1966] the Bank may make an order vesting the bond in the person found by the Bank to be entitled thereto.
