Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126(3)] [Section 126] [Entire Act] State of Uttar Pradesh - Subsection Section 126(3)(b) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 (b)approving the agreement with modifications proposed to the terms of the agreement including modifying the terms of tariff and power purchase; or