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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008

6. The Government, after careful examination hereby approve the Policy viz., "The Andhra Pradesh Transfer of Rights to Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008" and issue the following comprehensive set of guidelines for Transfer of Rights to certain specified categories of occupants of unassigned Government lands in the context of long-standing occupation of smaller extents by members of the weaker sections, slum dwellers, low and middle income group people etc., by way of structures or otherwise.