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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(i) in Orissa State Agricultural Marketing Board Regulations, 1991

(i)The Chairman shall have the general control and overall supervisions over the affairs of the Board and its officers and staff. He shall preside over all the meetings of the Board. The Chairman shall also exercise such other powers and perform such other duties as may be delegated to him by the Board from time to time.