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Himachal Pradesh High Court

Vikram vs . State Of H.P. And Others on 31 July, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Vikram vs. State of H.P. and others .

CWP No.3841 of 2023 31.07.2023 Present Mr. Abhinav Thakur, Proxy Counsel, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate Generals, for the respondents.

Reply on behalf of respondents No.1 to 4 is on record. Learned counsel representing the petitioner prays for and is granted four weeks' time to file rejoinder. List thereafter.

(Sandeep Sharma) Judge July 31, 2023 (shankar) ::: Downloaded on - 31/07/2023 20:48:14 :::CIS