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Andaman and Nicobar Islands - Section

Section 129 in The Andaman and Nicobar Islands Port Rules, 2004

129. Maintenance of service documents.

- All stations shall maintain the service documents (ITU) for radio communication as required under Wireless Telegraphy Act 1885 (13 of 1885). These stations shall be periodically inspected by the Wireless Inspector of Ministry of Telecommunications. The station in-charges are to ensure that licences are kept in prominent place in the Radio room of the Port Control Towers/Coastal Radio Stations.