Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Puducherry - Subsection Section 71(1) in Pondicherry Excise Act, 1970 (1)As from the commencement of this Act, any law in force in the Union territory including the Deliberations, arrete and the Act specified in Schedule II, in so far as it makes provisions for matters covered by this Act, shall stand repealed.
