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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(2) in Goa Prisons Rules, 2006

(2)The gatekeeper shall -(i)be in charge of the main gate of the prison and shall never under any pretext, leave his post till relieved by another Jail guard;(ii)retain charge of the keys of the prison gates during the day or night, and deliver them to the care of the Jailor;(iii)see that the main electric light and alarm switch, if any, are in working order;(iv)maintain the population board at the gate every morning up-to-date;(v)report immediately to the Medical Officer the fact of admission of any new prisoners; and(ii)not to allow any unauthorised person to enter the gate.