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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(b) in The Orissa Medical Registration Rules, 1965

(b)proceed to issue by registered post to each elector whose name is included in the final electoral roll of the electorate under Clause (b) of Sub-section (1) of Section 4, one voting paper in Form IV (a) with one identification envelope in Form V, to his address as mentioned in the final electoral roll;