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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(2)(iii) in Assam Education (Provincialisation of Services of Non-teaching Staff of Venture Educational Institutions) Act, 2018

(iii)prescribing the scope of work, emoluments and remuneration, and other terms and conditions of service of non-teaching staff provincialised under this Act