Section 92B(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(4)The Collector shall maintain a register in R.G. Form 10 on the annuity rolls countersigned by him and the renewed or duplicate annuity rolls issued under Rules 92-D and 92-J. Separate pages shall be allotted to annuity rolls relating to different Rehabilitation Grants Officers.
