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[Cites 0, Cited by 2] [Section 269UB] [Entire Act]

Union of India - Subsection

Section 269UB(1) in The Income Tax Act, 1961

(1)The Central Government may, by order, published in the Official Gazette,-
(a)constitute as many appropriate authorities, as it thinks fit, to perform the functions of an appropriate authority under this Chapter; and
(b)define the local limits within which the appropriate authorities shall perform their functions under this Chapter.