Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Goa - Subsection

Section 128(2)(e) in The Goa, Housing Board Act, 1968

(e)delegation of powers of the Board to sanction contracts under section 27;