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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(1)(c) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(c)the name of all offices to which any salary, emolument or perquisite is attached and the nature, time and conditions of service in each case ;