Bombay High Court
Shapoorji Pallonji And Co. Ltd vs Nilesh Thakur And 3 Ors. And Srb ... on 11 March, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1073 OF 2016
In
EXECUTION APPLICATION 1580 OF 2015
Shapoorji Pallonji And Co. Ltd. ....Petitioner
V/S
Nilesh Thakur 3 Ors. And Deputy Dirctor And ....Respondent
Swapnashilp Co-operative Housing Soc Ltd And 3 Ors WITH CHAMBER SUMMONS NO. 1077 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Dy. Director ....Respondent (respondent) WITH CHAMBER SUMMONS NO. 1554 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur 3 Ors. And Deputy Director And ....Respondent 4 Ors WITH CHAMBER SUMMONS NO. 1726 OF 2016 Page 1/3 ::: Uploaded on - 11/03/2020 ::: Downloaded on - 13/03/2020 22:46:07 ::: In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Lic Of India ....Respondent (respt/garnishee) WITH CHAMBER SUMMONS NO. 392 OF 2017 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And Srb Developer ....Respondent And 2 Ors. And Dy. Director (addl. Resp) WITH CHAMBER SUMMONS NO. 1727 OF 2016 In EXECUTION APPLICATION 1580 OF 2015 Shapoorji Pallonji And Co. Ltd. ....Petitioner V/S Nilesh Thakur And 3 Ors. And M/s. Prs ....Respondent Developers And 14 Ors (respondents) Mr. Gaurang Mehta with Ms. Rhea Mehta and Ms. Ruta Shah for Plaintiff Ms. Prachi Bhagwat i/b Divekar Bhagwat and Co for Respondent No. 1 Mr. Mikhail Behl a/w Mr. K.G. Mhatre and Ms. Neha Dave i/b Mhatre & Associate for Garnishee / Respondent No. 1 to 3 Mr. Harish R. Pawar for Respondent No. 2 in CHS/1554/2016 Page 2/3 ::: Uploaded on - 11/03/2020 ::: Downloaded on - 13/03/2020 22:46:07 ::: Mr. C.M. Lokesh i/b A.R. Bhole & Co for Respondent/ Garnishee in CHS/ 1726/2016 Mr. H.S. Venegaonkar for Union of India CORAM : A. K. MENON, J DATE : 11th March, 2020 P.C. :
Stand over to 12/03/2020 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 11/03/2020 ::: Downloaded on - 13/03/2020 22:46:07 :::