National Green Tribunal
S.M. Sivan vs 1. The Government Of Tamil Nadu Rep By Its ... on 13 July, 2022
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.07 to 11: Court No.2
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
IN THE MATTER OF:
Original Application No. 107 of 2021 (SZ)
(Through Video Conference)
S.M. Sivan,
Silver Cloud Estates,
Nilgiris. ...Applicant(s)
Vs
The Government of Tamil Nadu,
Rep by its Secretary to Government,
Department of Environment & Forest,
Chennai and Others. ....Respondent(s)
With
Original Application No. 42 of 2013 (SZ)
(Earlier O.A. No. 525/2018 (PB)
P.Radhakrishnan,
Ooty.
...Applicant(s)
Vs
The Union of India, MoEF,
Rep by its Secretary,
New Delhi and others. ...Respondent(s)
With
Original Application No. 86 of 2017 (SZ)
(Earlier O.A. No. 526/2018 (PB)
P.Subramani,
Gudalur, the Nilgiris. ...Applicant(s)
Vs
The Government of Tamil Nadu,
Rep. by its Secretary
Department of Environment and Forest,
Chennai and 7 others. ...Respondent(s)
With
Original Application No. 190 of 2015 (SZ)
(Earlier O.A. No. 527/2018) (PB)
1
C.N. Prem Sagar,
Gudalur, Nilgiris. ...Applicant(s)
Vs
Gudalur Municipality,
Rep. by its Commissioner,
Gudalur and 4 others ...Respondent(s)
With
Original Application No. 209 of 2015 (SZ)
(Earlier O.A. No. 528/2018 (PB)
Madayya,
Gudalur TK, The Nilgiri District & another ..Applicant(s)
Vs
Gudalur Municipality,
Rep. by the Commissioner of Gudalur,
The Nilgiri District and 7 others. ...Respondent(s)
Date of hearing: 13.07.2022
CORAM:
HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
O.A. No. 107/2021(SZ)
For Applicant(s): Mr. R. Balaraman for Mrs. Selvi George
For Respondent(s): Dr. D. Shanmuganathan for R1, R2, R4 and R5
Mr. Sai Sathya Jith for R3 and R6
Mr. Purushothaman for Mr. P. Srinivas for R7
O.A. No. 42/2013(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. M. Sumathi for R1
O.A. No. 86/2017(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. Purushothaman for Mr. P. Srinivas for R7
O.A. No. 190/2017(SZ)
2
For Applicant(s): None appeared
For Respondent(s): Mr. Purushothaman for Mr. P. Srinivas for R1
Mr. G.M. Syed Nurullah Sheriff for R5
O.A. No. 209/2015(SZ)
For Applicant(s): None appeared
For Respondent(s): Mr. Purushothaman for Mr. P. Srinivas for R1
ORDER
1. At the request of the Learned Counsel for the applicant, the matter is adjourned to 21.07.2022.
2. Post the matter on 21.07.2022.
............................................................J.M. (Smt. Justice Pushpa Sathyanarayana) .......................................E.M. (Dr. Satyagopal Korlapati) O.A. No. 107/2021(SZ) & O.A. No. 42/2013(SZ)& O.A. No. 86/2017(SZ)& O.A. No. 190/2015(SZ)& O.A. No. 209/2015(SZ) 13th July, 2022. (AM) 3