Section 6(6)(iii) in The Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006

[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

(iii)is unable to maintain and preserve the assets acquired or created out of the money received from the Fund; or

Legal Document View