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State of Assam - Section

Section 28 in Executive Instructions Relating to Opium

28. Sample of opium seized to be sent to Ghazipur Opium Agent.

- Whenever an opium-smuggler is transferred under the preceding rule, a sample of the opium seized should forthwith be forwarded to the Opium Agent Ghazipur in order to assist him in enquiring into the source of the illicit supply.