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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(6)After nomination of all the members of the Board including the chairman, the Government stall, by notification, publish the names of all the members of .the Board.