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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(3) in The Assam Accounts Service Rules, 1963

(3)All vacancies in the Cadre of Assistant Director of Accounts shall be filled up by promotion from the Accounts Officers as determined in accordance with Rules 15 and 16.The Selection Board for considering promotion shall be constituted with the following members, namely-
(i) The Commissioner/Secretary to the Government of Assam, FinanceDepartment. -Chairman
(ii) The Secretary to the Government of Assam Personal Department or hisnominee not below the rank of Deputy Secretary. -Member
(iii) The Director of Accounts and Treasuries, Assam. -Member
(iv) One Hon'ble member of the Assam Public Service Commission asnominated by Hon'ble Chairman, Assam Public Service Commission. -Member
(v) The Deputy Secretary/Under Secretary to the Government of Assam,Finance (Estt. B) Department. -Member Secretary.