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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Madhya Pradesh - Subsection

Section 70(3)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)it conforms to the standards of living rooms as regards lighting and ventilation in case the size of mezzanine floor is 9.5 square metres or more;