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Union of India - Section

Section 1 in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

1. Short title and Commencement.-

(i)This Act may be called the Bengal Immunity Company Limited (Acquisition and Transfer of Undertakings) Act 1984.
(2)It shall come into force on such date as the Central Government may, by notification, appoint.