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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(3) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(3)If any Society fails to comply with the provisions of sub-section (2), the Registrar shall, after giving an opportunity of hearing to such Society, cancel the registration of such Society.