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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1) in West Bengal Town and Country (Planning and Development) Act, 1979

(1)Simultaneously with the submission of the scheme to the State Government, the Development Authority shall publish notice in the Official Gazette and in a local newspaper of the scheme and the place or places where copies of the scheme may be inspected.