Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act] State of West Bengal - Subsection Section 265(1)(a) in Kolkata Municipal Corporation Act, 1980 (a)may, where the supply of water is made for domestic purpose, be levied on the basis of the annual valuation of such premises or building, or