Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 10 in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997 10. Sumptuary Allowance. - The Commissioner shall be paid sumptuary allowance of rupees two hundred per month.Part - V
