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State of West Bengal - Section

Section 317 in West Bengal Municipal Act, 1993

317. Power to require provision of private drain.

- If any land or building is not drained to the satisfaction of the Board of Councilors, it may, by written notice, require the owner to provide a drain therefor, at such inclination, and to such point of outlet or of junction with some other drain, as may be specified in the notice.