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Greater Bengaluru City Corporation -

Section 135 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

135. order under this section if the notice has been given in the prescribed manner.

Power of the Corporation to manage private property.-The corporationmay, upon the request of such private persons, companies, trusts, societies and anyother association, maintain such properties belonging to them on such conditions as