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Union of India - Section

Section 76 in The Environment (Protection) Rules, 1986

76. Emission Standard for SO² from Cupola furnace:

Standard for Sulphur Dioxide emission from Cupola Furnace :
Characteristics Emission limit
Sulphurdioxide (S02) emission 300 mg/Nm3at 12% CO2corrections
To achieve the standard, foundries may install scrubber, followed by a stack of height six times the diameter of the Cupola beyond the charging door.Note. - In case due to some technical reasons, installation of scrubber is not possible, then value of S02 to the ambient air has to be effected through the stack height.